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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

Bengal Presidency - Subsection

Section 4A(1)(g) in The Calcutta Suburban Police Act, 1866

(g)to afford every assistance within his power to disabled or helpless persons in the streets, and to take charge of intoxicated persons and of lunatics at large who appear to be dangerous or to be incapable of taking care of themselves;