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State of Rajasthan - Section

Section 185 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

185. Coupling and hoses.

- The employer shall ensure at a construction site of a building or other constructions work that only high pressure hydraulic hoses and couplings are used on hydraulic plants underground and such hoses and couplings are adequately protected against any possible damage in excavation or tunneling work.