Section 19 in The Orissa Timber and Other Forest Produce Transit Rules, 1980
19. Foreign transit permit.
- Any forest produce imported into the State of Orissa may be transported under Foreign Transit Permit within the limit of the State of Orissa subject to the following conditions, namely:(a)in case of transport by road up to first checking station in the boarder;(b)in case of transport by rail up to railway depot of the destination railway station;(c)in case of transport by sea up to the limits of the destination port area; and(d)in case of transport by air up to limit of destination air port.
