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State of Chattisgarh - Section

Section 29 in Indira Kala Sangit Vishwavidyalaya Act, 1956

29. Departments of studies.

(1)Each Vidyanganikaya (Faculty) shall comprise of such Departments of Study as may be prescribed by the Ordinances.
(2)There shall be a Head of the Department for each Department of Study.
(3)The Upa-Kulapati shall nominate one of the Professors and if there is no Professor, a Reader in the Department to be the Head of the Department.
(4)If a Department of Study has no Professor or Reader, the Adhisthata (Dean) of the Vidyanganikaya (Faculty) shall act as the Head of such Department.
(5)The terms and conditions of appointment, duties and functions of the Head of the Department shall be prescribed by the Ordinances.Vishwavidyalaya Boards