Kerala High Court
Hemalatha Thampatty E.K vs Sri. Santhoshkumar.M on 23 May, 2025
Author: D. K. Singh
Bench: D. K. Singh
2025:KER:35865
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947
CON.CASE(C) NO. 3268 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.31697 OF
2024 OF HIGH COURT OF KERALA
PETITIONER:
HEMALATHA THAMPATTY E.K
AGED 54 YEARS
D/O.LATE BHASKARAN THAMBAN, WORKING AS PRINCIPAL,
K.R. HIGHER SECONDARY SCHOOL, PURAMERI, KOZHIKODE
DISTRICT -673503 RESIDING AT: PRANAVAM HOUSE,
PURAMERI, VADAKARA, KOZHIKODE DISTRICT, PIN - 673503
BY ADV K.MOHANAKANNAN
RESPONDENT:
SRI. SANTHOSHKUMAR.M.,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
WORKING AS THE REGIONAL DEPUTY DIRECTOR OF HIGHER
SECONDARY EDUCATION, OFFICE OF THE REGIONAL DEPUTY
DIRECTOR OF HIGHER SECONDARY EDUCATION, THEKEPURAM,
KUTTICHIRA, KOZHIKODE, PIN - 673001
OTHER PRESENT:
GP SRI. V VENUGOPAL
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.05.2025, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:35865
2
CON.CASE(C) NO. 3268 OF 2024
D. K. SINGH, J.
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Con. Case (C) No. 3268 of 2024
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Dated this the 23rd day of May, 2025
JUDGMENT
The learned Counsel for the contemnor/respondent submits that the judgment dated 12.09.2024 passed in W.P.(C) No.31697 of 2024 has been complied with by the contemnor/respondent.
Considering the aforesaid submissions of the learned Counsel for the contemnor/respondent the contempt petition is hereby closed.
Sd/-
D.K.SINGH JUDGE STB 2025:KER:35865 3 CON.CASE(C) NO. 3268 OF 2024 APPENDIX OF CON.CASE(C) 3268/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE PROCEEDINGS NO.RDDHSE/KKD/2663/2024-CLK(A3) DATED 28.06.2024 OF THE RESPONDENT ANNEXURE A2 TRUE COPY OF THE ORDER OF THE GOVERNMENT IS AS PER GO(RT)NO.5236/2024/GEDN DATED 24-8-2024 ANNEXURE A3 CERTIFIED COPY INTERIM ORDER DATED 12-9- 2024 IN WRIT PETITION(C)31697/2024 ANNEXURE A4 TRUE COPY OF THE INTERIM ORDER DATED 25- 11-2024 IN IN WRIT PETITION(C)31697/2024 ANNEXURE A5 TRUE COPY OF THE REPRESENTATION BY THE PETITIONER BEFORE THE RESPONDENT DATED 3- 12-2024