Rajasthan High Court - Jaipur
Jyoti Choudhary D/O Late Shri Sompal ... vs State Of Rajasthan on 16 February, 2021
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Bail Cancellation Application No. 46/2019
Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Bail Cancellation Application No. 47/2019 Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Criminal Bail Cancellation Application No. 48/2019 Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Kapil Gupta For Respondent(s) : Mr. Deepak Chauhan Mr. Sudhir Jain Mr. Pankaj Gupta For State : Mr. Deshraj Gosingha, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 16/02/2021 Time is sought on behalf of counsel for the complainant/petitioner.
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