Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82C] [Entire Act] State of Maharashtra - Subsection Section 82C(h) in Nagpur Improvement Trust Act, 1936 (h)all sums (if any) which the [State] Government directs under sub-section (2) of section 82-F to be credited to the capital account ; and
