Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] Union of India - Subsection Section 146(7) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (7)If well control is lost, it shall be possible to regain the well control by direct intervention or by drilling a relief well.
