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Bombay High Court

Santosh Sidhling Kumbhar vs The Police Station Officer, ... on 28 November, 2025

                             (1)                      908 cri apln 9.22

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             BENCH AT AURANGABAD

    908 CRIMINAL APPLICATION NO. 9 OF 2022
  WITH CRIMINAL APPLICATION NO. 1508 OF 2025
   WITH CRIMINAL APPLICATION NO. 152 OF 2022
   WITH CRIMINAL APPLICATION NO. 153 OF 2022
   WITH CRIMINAL APPLICATION NO. 1515 OF 2025
            VINAYAK UDDHAVRAO PANDIT
                    VERSUS
    THE STATE OF MAHARASHTRA AND ANOTHER

                          .....
Advocate for Applicant : Mr. Nishant Patil h/f. Vinod Patil
     APP for Respondents/State : Mr. N.S. Tekale
                          .....

                           AND
    909 CRIMINAL APPLICATION NO. 956 OF 2022

     SHAIKH RAJU SHAIKH KASIM AND OTHERS
                      VERSUS
   THE STATE OF MAHARASHTRA AND ANOTHER
                        .....
   APP for Respondents/State : Mrs. Bharti B. Gunjal
                        .....

                      AND
    910 CRIMINAL APPLICATION NO. 3191 OF 2022

         RISHIKESH DURGAPRASAD PANDE
                      VERSUS
    THE STATE OF MAHARASHTRA AND ANOTHER
                        .....
      APP for Respondents/State : Mr. N.S. Tekale
                        .....
                                   (2)                      908 cri apln 9.22

                           AND
        911 CRIMINAL WRIT PETITION NO. 1679 OF 2020

              SHANKAR DHONDIBA UNDE AND ANR
                             VERSUS
             THE STATE OF MAHARASHTRA AND ANR
                               .....
              APP for Respondents/State : Mr. P.S. Patil
                               .....

                            AND
         912 CRIMINAL WRIT PETITION NO. 819 OF 2023

           PRAVIN SHIVAJIRAO GAIKWAD AND OTHERS
                               VERSUS
          THE STATE OF MAHARASHTRA AND ANOTHER
                                  .....
Advocate for the Petitioner : Mr. B.R. Salgude h/f. Kanade Angad Lala
          APP for Respondents/State : Mr. S.P. Sonpawale
                                  .....

                            AND
        913 CRIMINAL WRIT PETITION NO. 1606 OF 2023
         with CRIMINAL APPLICATION NO. 3232 OF 2024

               SANTOSH SIDHLING KUMBHAR
                          VERSUS
 THE POLICE STATION OFFICER, ANANDNAGAR, AND ANOTHER
                            .....
          APP for Respondents/State : Mr. N.S. Tekale
                            .....

                            AND
         914 CRIMINAL WRIT PETITION NO. 853 OF 2024

                 VISHAL SHANTILAL PAWAR
    (DELETED AS PER HONBLE COURT ORDER DTD. 07-05-24)
                         VERSUS
         THE STATE OF MAHARASHTRA AND ANOTHER
                                      (3)                      908 cri apln 9.22

                                 .....
             APP for Respondents/State : Mr. S.P. Sonpawale
                                 .....

                               AND
            915 CRIMINAL WRIT PETITION NO. 930 OF 2024

               JAWED S/O DILAWAR BAIG AND OTHERS
                               VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                                 .....
            APP for Respondents/State : Mrs. Bharti B. Gunjal
                                 .....

                               AND
            916 CRIMINAL WRIT PETITION NO. 834 OF 2025

                  JIJA PARAJI DARPE AND OTHERS
                              VERSUS
             THE STATE OF MAHARSHTRA AND ANOTHER
                                .....
              APP for Respondents/State : Mr. N.S. Tekale
                                .....


                              CORAM :      SANDIPKUMAR C. MORE &
                                           Y.G. KHOBRAGADE, JJ.

DATE : 28th November, 2025 P.C. :-

Time to carry out the amendment in all these matters is extended by further period of two weeks. [Y.G. KHOBRAGADE, J.] [SANDIPKUMAR C. MORE, J.] mubashir