Bombay High Court
Santosh Sidhling Kumbhar vs The Police Station Officer, ... on 28 November, 2025
(1) 908 cri apln 9.22
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
908 CRIMINAL APPLICATION NO. 9 OF 2022
WITH CRIMINAL APPLICATION NO. 1508 OF 2025
WITH CRIMINAL APPLICATION NO. 152 OF 2022
WITH CRIMINAL APPLICATION NO. 153 OF 2022
WITH CRIMINAL APPLICATION NO. 1515 OF 2025
VINAYAK UDDHAVRAO PANDIT
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicant : Mr. Nishant Patil h/f. Vinod Patil
APP for Respondents/State : Mr. N.S. Tekale
.....
AND
909 CRIMINAL APPLICATION NO. 956 OF 2022
SHAIKH RAJU SHAIKH KASIM AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
APP for Respondents/State : Mrs. Bharti B. Gunjal
.....
AND
910 CRIMINAL APPLICATION NO. 3191 OF 2022
RISHIKESH DURGAPRASAD PANDE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
APP for Respondents/State : Mr. N.S. Tekale
.....
(2) 908 cri apln 9.22
AND
911 CRIMINAL WRIT PETITION NO. 1679 OF 2020
SHANKAR DHONDIBA UNDE AND ANR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
.....
APP for Respondents/State : Mr. P.S. Patil
.....
AND
912 CRIMINAL WRIT PETITION NO. 819 OF 2023
PRAVIN SHIVAJIRAO GAIKWAD AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for the Petitioner : Mr. B.R. Salgude h/f. Kanade Angad Lala
APP for Respondents/State : Mr. S.P. Sonpawale
.....
AND
913 CRIMINAL WRIT PETITION NO. 1606 OF 2023
with CRIMINAL APPLICATION NO. 3232 OF 2024
SANTOSH SIDHLING KUMBHAR
VERSUS
THE POLICE STATION OFFICER, ANANDNAGAR, AND ANOTHER
.....
APP for Respondents/State : Mr. N.S. Tekale
.....
AND
914 CRIMINAL WRIT PETITION NO. 853 OF 2024
VISHAL SHANTILAL PAWAR
(DELETED AS PER HONBLE COURT ORDER DTD. 07-05-24)
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
(3) 908 cri apln 9.22
.....
APP for Respondents/State : Mr. S.P. Sonpawale
.....
AND
915 CRIMINAL WRIT PETITION NO. 930 OF 2024
JAWED S/O DILAWAR BAIG AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
APP for Respondents/State : Mrs. Bharti B. Gunjal
.....
AND
916 CRIMINAL WRIT PETITION NO. 834 OF 2025
JIJA PARAJI DARPE AND OTHERS
VERSUS
THE STATE OF MAHARSHTRA AND ANOTHER
.....
APP for Respondents/State : Mr. N.S. Tekale
.....
CORAM : SANDIPKUMAR C. MORE &
Y.G. KHOBRAGADE, JJ.
DATE : 28th November, 2025 P.C. :-
Time to carry out the amendment in all these matters is extended by further period of two weeks. [Y.G. KHOBRAGADE, J.] [SANDIPKUMAR C. MORE, J.] mubashir