Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Orissa Private Security Agencies Rules, 2009

(2)The clothes worn by the private security guards while on active duty shall be such that it would not hamper in his efficient performance. In particular it will neither too tight nor too loose so as to obstruct movement or bending of limbs.