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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(a) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(a)'appointed day' means the 17th day of December, 1981 being the day on which the -Nagaland Forest Products Limited (Acquisition of Shares) Ordinance, 1981 came into force ;