Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 16 in The State Capital Investment Subsidy Scheme for New Industries, 1990 16. The subsidy under this scheme is eligible subject to the provisions of procedure, guidelines and clarification as may be stipulated from time to time.
