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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Meghalaya - Subsection

Section 22(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(2)The day to day administration of the Association shall be carried out under the control and supervision of the Chairman of the Managing Committee who shall be responsible for the entire affairs of the Association.