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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(i) in The Punjab School Education Board Act, 1969

(i)[ "School education" means all education from the first class to the twelfth class, immediately preceding the stage leading to entry to the first degree of a University established by law in India and includes plus two scheme but does not include technical education;] [Substituted by Punjab Act 10 of 1987.]