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[Cites 0, Cited by 0] [Section 1030] [Entire Act]

Bengal Presidency - Subsection

Section 1030(b) in Police Regulations, Bengal , 1943

(b)If the Sub-Assistant Surgeon is doubtful about the case, he will keep the patient under observation in hospital for not more than 24 hours and enter his name in the outdoor patients' register, with a note in the remarks column "kept in hospital for observation". At the end of 24 hours he will either admit him to hospital or send him back to the Armed Inspector. The Armed Inspector will enter the name of the patients so detained in a report on the day following that on which he was first sent to hospital, and the Sub-Assistant Surgeon will endorse on is what final orders have been passed on the case.