Supreme Court - Daily Orders
State Of Orissa vs Sushil Kumar Nayak And Ors Etc Etc on 13 May, 2015
Author: Pinaki Chandra Ghose
Bench: Pinaki Chandra Ghose
1
ITEM NO.31 COURT NO.11 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
21128-21199/2014
(Arising out of impugned final judgment and order dated 09/10/2013
in WPC No. 29000/2011, WPC No. 28999/2011, WPC No. 29004/2011, WPC
No. 29002/2011, WPC No. 29003/2011, WPC No. 29001/2011, WPC No.
29242/2011, WPC No. 29118/2011, WPC No. 29810/2013, WPC No.
29119/2011, WPC No. 19811/2013, WPC No. 29115/2011, WPC No.
29116/2011, WPC No. 31688/2011, WPC No. 31685/2011, WPC No.
29308/2011, WPC No. 31686/2011, WPC No. 28913/2011, WPC No.
28955/2011, WPC No. 29311/2011, WPC No. 29309/2011, WPC No.
29310/2011, WPC No. 29315/2011, WPC No. 29154/2011, WPC No.
29152/2011, WPC No. 29155/2011, WPC No. 29245/2011, WPC No.
29243/2011, WPC No. 29319/2011, WPC No. 29244/2011, WPC No.
29320/2011, WPC No. 29321/2011, WPC No. 29322/2011, WPC No.
29238/2011, WPC No. 29006/2011, WPC No. 29007/2011, WPC No.
29316/2011, WPC No. 29241/2011, WPC No. 29324/2011, WPC No.
29246/2011, WPC No. 28997/2011, WPC No. 28998/2011, WPC No.
29005/2011, WPC No. 29312/2011, WPC No. 29228/2011, WPC No.
29229/2011, WPC No. 29232/2011, WPC No. 29313/2011, WPC No.
29314/2011, WPC No. 29317/2011, WPC No. 29318/2011, WPC No.
29233/2011, WPC No. 29323/2011, WPC No. 29234/2011, WPC No.
29325/2011, WPC No. 29326/2011, WPC No. 29327/2011, WPC No.
29235/2011, WPC No. 29236/2011, WPC No. 31687/2011, WPC No.
28747/2011, WPC No. 28911/2011, WPC No. 28993/2011, WPC No.
28994/2011, WPC No. 28995/2011, WPC No. 28996/2011, WPC No.
29117/2011, WPC No. 29153/2011, WPC No. 29156/2011, WPC No.
29227/2011, WPC No. 29230/2011, WPC No. 29231/2011, WPC No.
29237/2011, WPC No. 28748/2011 passed by the High Court Of Orissa
At Cuttack)
STATE OF ORISSA Petitioner(s)
VERSUS
SUSHIL KUMAR NAYAK AND ORS ETC ETC Respondent(s)
(office report on default)
Signature Not Verified
Digitally signed by
Date : 13/05/2015
Ramana Venkata Ganti
Date: 2015.05.14
17:32:14 IST
These petitions were called on for hearing
today.
Reason:
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
[IN CHAMBER]
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For Petitioner(s) Mr. Shibashish Misra, Adv.
For Respondent(s)/ Mr. Mohit D. Ram, Adv.
Cavator Mr. Neeraj Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Caveator appears through the learned counsel in the Court and the service had been effected on him.
The Registry is directed to proceed further.
(R.NATARAJAN) (TAPAN KUMAR CHAKRABORTY)
Court Master Court Master