Section 3(2)(i) in The Orissa Public Service Commission (Limitations of Functions) Regulations, 1989

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(i) in The Orissa Public Service Commission (Limitations of Functions) Regulations, 1989

(i)temporary appointments, promotions or transfers form one service to another made for a period not exceeding one year which it is necessary to make urgently; and

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State of Odisha - Subsection

Section 3(2)(i) in The Orissa Public Service Commission (Limitations of Functions) Regulations, 1989