Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(4)(b) in Delhi Police Act, 1978

(b)have the same powers, privileges and immunities and perform the same duties and be subject to the same authorities as an ordinary police officer.