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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(5) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(5)The title deed-cum-pattadar pass book shall be issued electronically in Telugu (e-title deed-cum-pattadar pass book). Every entry in the title deed-cum-pass book shall be presumed to be correct and true unless the country is proved.