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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(5)(b) in The Assam Agricultural Service Rules, 1980

(b)for promotion to the cadre of Joint Director an officer must have rendered service in the cadre of Deputy Director for a minimum period of 3 years of the first January of the year of promotion;