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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(a) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

(a)verify the particulars given therein by a reference to the record of the Tehsil, in particular the dates of submission of declaration under Rule 9 and of return under Rule 10, date of Registration of grove, and particulars of cultivation;