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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Bengal Presidency - Subsection

Section 3(1)(a) in The Bengal Irrigation Act, 1876

(a)all canals, channels and reservoirs hitherto constructed, maintained or controlled by Government for the supply or storage of water, or which may hereafter be constructed, maintained or controlled;