Section 12 in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996
12. Presiding Officer
.-The Chairperson shall preside at every meeting of the Board and in his absence, the Vice-Chairperson shall preside, but when both the Chairperson and the Vice-Chairperson are absent from any meeting, the Members present shall elect one of the Members to preside at the meeting.
