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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(a) in The Jammu and Kashmir Energy Conversation Act, 2011

(a)the salary and allowances payable to the Director General and other terms and conditions of his service and the terms and conditions of service of the Secretary of the Bureau under sub-section (4) of section 8 ;