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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(2)The Revenue Inspector shall maintain this list in a separate file wherein all such lists and duplicates of chalans in Form No.10 where payment is made directly in the Tahasil Office shall be placed. [See paragraph 47].