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Union of India - Section

Section 61 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

61. Capital Cost

.-The normative capital cost for setting up Solar Thermal Power Project shall be Rs. 1300 Lakh/MW for FY 2009-10:Provided that the Commission may deviate from the above norm in case of project specific tariff determination in pursuance of regulation 7 and regulation 8.