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[Section 3]
[Entire Act]
State of Kerala - Subsection
Section 3(2) in Kerala Farmers' Debt Relief Commission Act, 2006
| (i) a retired High Court Judge | : Chairman |
| (ii) an agricultural expert | : Member |
| (iii) two representatives of farmers | : Members |
| (iv) a person working m connection witheconomic/co-operative sector | : Member |