Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Tamilnadu - Subsection Section 9A(3) in Tamil Nadu Medical Registration Act, 1914 (3)The Council may, with the previous sanction of the [State] Government, delegate any of its powers and duties to the Executive Committee.
