Orissa High Court
Rajesh Kumar Naik vs Opsc on 11 August, 2025
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C ) No.19947 of 2025
Rajesh Kumar Naik .... Petitioner
Mr. S.J. Biswal, Adv.
-versus-
OPSC, Cuttack & Others .... Opposite Party
Mr. T. Patnaik, Adv.
(for O.P. No.1)
CORAM:
JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
11.08.2025 Order No.
1. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.
2. Heard learned counsel appearing for the parties.
3. As requested by Mr. T. Patnaik, learned counsel appearing for Opp. Party No.1-OPSC, list this matter tomorrow (12.08.2025).
(Biraja Prasanna Satapathy) Judge Sangita Signature Not Verified Digitally Signed Signed by: SANGITA PATRA Reason: AUTHENTICATION OF ORDER Location: HIGH COURT OF ORISSA, CUTTACK Date: 12-Aug-2025 18:15:58