Karnataka High Court
Hosahalli Obaiah vs Madivala Ningaiah on 16 November, 2023
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NC: 2023:KHC:40940
RSA No. 1718 of 2008
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE G BASAVARAJA
REGULAR SECOND APPEAL NO.1718 OF 2008 (INJ)
BETWEEN:
HOSAHALLI OBAIAH,
S/O HOSAHALLI BORAIAH,
67 YEARS, AGRICULTURIST,
R/O. MADAKARI NAGARA,
CHALLAKERE TOWN.
...APPELLANT
(BY SRI. S. NAGARAJA, ADVOCATE (ABSENT))
AND:
1. MADIVALA NINGAIAH,
DEAD BY LRS.,
1.a CHANDRAPPA,
S/O. NINGAIAH,
Digitally signed
by SANDHYA S 38 YEARS, AGRICULTURIST.
Location: High
Court of 1.b N. UMESHA,
Karnataka
S/O. NINGAIAH,
32 YEARS, AGRICULTURIST.
1.c SMT. GOWRAMMA,
W/O. MADIVALA NINGAIAH,
49 YEARS, AGRICULTURIST,
ALL ARE R/O NAYAKANAHATTI-VILLAGE,
CHALLAKERE TALUK.
...RESPONDENTS
(BY SRI. K. RAMBHAT, ADVOCATE FOR R1 (A-C))
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NC: 2023:KHC:40940
RSA No. 1718 of 2008
THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE
JUDGEMENT & DECREE DTD 5.4.08 PASSED IN R.A.NO 20/05
ON THE FILE OF THE CIVIL JUDGE, (SR.DN), CHALLAKERE,
ALLOWING THE APPEAL AND SETTING ASIDE THE JUDGEMENT
AND DECREE DTD 24.2.05 PASSED IN OS 277/01 ON THE
FILE OF THE ADDL. CIVIL JUDGE, (JR.DN), CHALLAKERE
THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Case called out.
There is no representation. It seems appellant is not interested to prosecute the case. Accordingly, appeal stands dismissed for non-prosecution.
Sd/-
JUDGE LNN List No.: 2 Sl No.: 7