Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48AB(14)] [Section 48AB] [Entire Act]

State of Tamilnadu - Subsection

Section 48AB(14)(ii) in The Madurai City Municipal Corporation Act, 1971

(ii)during the last year of the term of office of, a Mayor or a Deputy 3 Mayor.]