Section 70(2)(c) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(2)(c) in The U.P. Co-operative Societies Act, 1965

(c)a claim by a society for any loss caused to it by a member, officer, agent, or employee including pas' or deceased member, officer, agent, or employee, whether individually or collectively and whether such loss be admitted or not; and

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State of Uttar Pradesh - Subsection

Section 70(2)(c) in The U.P. Co-operative Societies Act, 1965