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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(7)(b) in Kerala Highway (control of access and restriction on use of land) Rules, 2000

(b)The alteration shall not disturb, divert, choke or interfere with the flow in any natural watercourse along, across, leading to or away from the highway land.