Madhya Pradesh High Court
Marico Limited A Public Limited Company ... vs The State Of Madhya Pradesh on 3 August, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CRA No. 8538 of 2023
(MARICO LIMITED A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT 1956 AND OTHERS Vs THE STATE OF MADHYA PRADESH)
Dated : 03-08-2023
Shri P.R.Bhatnagar, learned counsel for the applicant.
Ms. Aarti Kumawat, learned Panel Lawyer for the respondent/State.
Learned counsel for the applicant prays for time to argue the case. Prayer accepted.
Let record of the Courts below be requisitioned. List immediately after receipt of record.
(PRAKASH CHANDRA GUPTA) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 8/4/2023 10:03:01 AM