Bombay High Court
Darius Rutton Kavasmaneck vs Percy Rutton Kavasmaneck And Ors. on 22 September, 2025
sr.10-ia(l)-27058-2025.doc
TRUSHA
TUSHAR
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
MOHITE
Digitally signed by
TRUSHA TUSHAR
MOHITE
ORDINARY ORIGINAL CIVIL JURISDICTION
Date: 2025.09.23
10:42:14 +0530
INTERIM APPLICATION (L) NO. 27058 OF 2025
IN
SUIT (L) NO. 27052 OF 2025
Darius Rutton Kavasmaneck .. Applicant
IN THE MATTER BETWEEN
Darius Rutton Kavasmaneck .. Plaintiff
Versus
Percy Rutton Kavasmaneck & Ors. .. Defendants
Adv. Ravi Kadam, Senior Advocate a/w Adv. Anirudh Hariani, Adv.
Shriraj Dhruv, Adv. Ronak Shah, Adv. Jay Vyas, Adv. Anushka
Divakaran i/b Dhruv & Co., for the Applicant/Plaintiff.
Adv. Aniketh Nair, Adv. Aditi Singh i/b Link Legal for Defendant No.2.
Mr. Sunip Sen, Senior Advocate, a/w Adv. Soumya Srinivasan, Adv.
Chirag Dave i/b Legasis partners for Defendant No.5.
Adv. Zal Andhyarujina, Senior Advocate a/w Adv. Chirag Dave & Adv.
Shruti Sardessai i/b Legasis Partners for Defendant No.4.
Adv. Nirav Shah for Defendant No.7.
Mr. Venkatesh Dhond, Senior Advocate a/w Adv. Rohan Kelkar, Adv.
Samarth Jaidev, Adv. Kavisha Shah, Adv. Anupam Dighe, Adv. Shweta
More i/b India Law Alliance for Defendant No.6.
Adv. Surel Shah i/b Hudda and Associates for Defendant No.1.
CORAM: FIRDOSH P. POONIWALLA, J.
DATE: SEPTEMBER 22, 2025 P. C.
1. Mr. Kadam, the Learned Senior Counsel appearing on behalf of the Plaintiff, handed over draft amendment to the Interim Application. The same is taken on record and marked 'X'.
Mansi Shelke 1 ::: Uploaded on - 23/09/2025 ::: Downloaded on - 23/09/2025 21:21:12 :::
sr.10-ia(l)-27058-2025.doc
2. The amendments sought are only in respect of the prayers in the Application. Therefore, I see no impediment in allowing this amendment in terms of the draft marked 'X' and it is so allowed. This amendment is allowed without prejudice to the rights and contentions of the parties.
3. The amendment to be carried out forthwith and an amended copy of the Interim Application be served on the other parties.
4. Stand over to 30 th September, 2025 under the caption " for ad- interim relief".
[FIRDOSH P. POONIWALLA, J.] Mansi Shelke 2 ::: Uploaded on - 23/09/2025 ::: Downloaded on - 23/09/2025 21:21:12 :::