Madhya Pradesh High Court
Mohan Jat vs The State Of Madhya Pradesh on 6 November, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 7068 of 2023 (MOHAN JAT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-11-2023 Shri Amit Raj, learned counsel for the petitioner.
Shri Vaibhav Bhagwat, learned counsel for the State.
Pleadings are complete. List the matter in the week commencing 15.01.2024.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 06-11-2023 18:40:49