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Andhra Pradesh High Court - Amravati

M/S. Chitra Silicates And Chemicals, vs The Rashtriya Ispat Nigam Limited Rinl, on 6 September, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI COMMERCIAL COURT APPEAL No.18 of 2024 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE

2. 06.9.2024 NJS, J & TMR, J Com.C.A. No.18 of 2024 At the request of the learned counsel for the appellant appearing through online, list the appeal on 13.9.2024.

______ NJS, J ______ TMR, J vasu