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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(3)(a) in Punjab General Sales Tax Act, 1948

(a)Sub-clause (i) each of clauses (d), (ff) and (h) of section 2 of the Principal Act shall be deemed to have been substituted with effect from the 2nd day of February, 1993;