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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(iii) in Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2019

(iii)a written or on-line examination shall be conducted by the Bureau, departmentally or through a professional institution or agency, as may be decided by the Director General;