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[Cites 0, Cited by 0] [Section 272(6)] [Section 272] [Entire Act]

Union of India - Subsection

Section 272(6)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)On re-entry Ex-Servicemen shall be required to sign a fresh engagement either to complete time for pension or to serve for a period of 10 years or up to the age of superannuation of the rate in which re-entered, whichever is least.