7. Reading and Testing of Generating Meters and Panels.
(1)Every generating company shall allow the Collector or any person authorised by him in this behalf or the Inspector to enter any premises in which a meter or generator panels are installed or are believed to be installed, for the purpose of reading or for getting tested the various meters and generator panels.(2)Every generating company shall carry out testing of the meter, current transformer, potential transformer and site sealing of metering system of the generating station or captive generating plant or stand by generating plant, as the case may be, at any Government Distribution Companies' meter testing laboratory or at a laboratory accredited by the National Accreditation Board for Testing and Calibration Laboratory in accordance with directions issued by the Collector.
