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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(1)(b) in Rajasthan Public Procurement Rules, 2012

(b)the names and addresses of bidders who presented submissions, the name and address of the bidder from whom the procurement is made and the agreed price, and in case of rate contract procedure, the names and addresses of the bidders with which the rate contract is concluded;