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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(3)(a) in Bihar Secretariat Service Rules, 2010

(a)Inter-se seniority of direct recruit Assistants shall be determined in order of merit of the concerned examination and inter-se seniority of Assistants appointed from other sources shall be determined according to their date of probation.