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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(63) in Jharkhand Municipal Act, 2011

(63)"Master plan" means a comprehensive plan showing therein the existing and proposed location and general layout of -
(a)arterial streets and transportation lines,
(b)residential sections,
(c)business areas,
(d)industrial areas,
(e)educational institutions,
(f)public parks, playgrounds and other recreational places,
(g)public and semi-public buildings, and
(h)any other places put to any specified use;