Section 28 in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955
28. Accounts.
- The Superintendent shall maintain the accounts of the remand home in the forms prescribed to Schedules "A" and "B" to these rules. He shall submit to the Chief Inspector of Certified Schools a copy of the annual statement of account required to be submitted by him to the Charity Commissioner under the Bombay Public Trusts Act, 1950.
