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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(1)(b) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)disobeys any lawful orders issued under the provisions of this Act or the rules made thereunder, by the Government or the Commissioner [or the Additional Commissioner or the Regional Joint Commissioner] [Inserted by Act No. 33 of 2007.] or the Deputy Commissioner or the Assistant Commissioner;