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[Cites 0, Cited by 0] [Section 28A(3)] [Section 28A] [Entire Act]

State of Odisha - Subsection

Section 28A(3)(ii) in The Orissa Co-operative Societies Act, 1962

(ii)where the Committee is removed under Section 32, the Committee, or the Administrator or Administrators, of the Society appointed under the said section,