Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] UT Ladakh - Subsection Section 12(2)(a) in Ladakh Autonomous Hill Development Councils Act, 1997 (a)that on the date of his election the returned candidate was not qualified or was disqualified, to be chosen to fill the seat in the Council;