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Bombay High Court

Mms Holdings Pvt. Ltd vs Shanaya Telefilms Pvt. Ltd. And 2 Ors on 7 November, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                        2. COMSS 745-18..doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                               COMMERCIAL SUMMARY SUIT NO. 745 OF 2018

                               MMS Holdings Pvt. Ltd.                                     ...Plaintiff
                                    V/s.
                               Shanaya Telefilms Pvt. Ltd. and Ors.                      ...Defendants



                               Mr. Suraj Shukla i/b Shah Legal for Plaintiff.
                               None for Defendants.

                                                          CORAM        :     ABHAY AHUJA, J.
                                                          DATE         :     7th NOVEMBER 2023

                               P.C. :


1. Mr. Shukla, learned Counsel for the Plaintiff appears and seeks to amend the Plaint submitting that the earlier Plaint could not be served on the Defendants as the Plaintiff did not have the correct address. He submits that now the Plaintiff has obtained the correct address of the Defendants and therefore, seeks to amend the Plaint.

2. Let a proper interim application be taken out in this regard. List on 13th December, 2023.

(ABHAY AHUJA, J.) Nikita Gadgil 1/1 Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 07/11/2023 15:44:12