Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Puducherry - Subsection Section 2(12) in Pondicherry Excise Act, 1970 (12)"Export" means to take out of the Union territory otherwise than from a Customs station as defined under section 2 of the Customs Act, 1962;
